Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Gujarat - Subsection

Section 55(iv) in Gujarat Wild Animals and Wild Birds Protection Act, 1963

(iv)affect any investigation, legal proceedings of remedy in respect of any such right, privilege, obligation, liability, penalty, forfeiture or punishment as foresaid,