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[Cites 0, Cited by 0] [Section 161(2)] [Section 161] [Entire Act]

State of Tamilnadu - Subsection

Section 161(2)(e) in Tamil Nadu State Housing Board Act, 1961

(e)the duties and conduct of officers and servants of the Board and of other persons employed by the Board under this Act for carrying out any of the purposes of this Act;