Central Administrative Tribunal - Delhi
Manoj Kumar Jaiswal vs Defence on 5 March, 2024
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Item No.22 (C-5) O.A. No.2024/2023
CENTRAL ADMINISTRATIVE TRIBUNAL
PRINCIPAL BENCH, NEW DELHI
O.A. No.2024/2023
M.A. No.850/2024
This the 05th day of March, 2024
Hon'ble Dr. Anand S. Khati, Member (A)
Manoj Kumar Jaiswal, aged 58 years,
S/o Sh. Jaiswal,
Working as Civilian Switch Board Operator,
1 AHQ Signal Regt., Regt. Signals Enclave, New Delhi.
R/o Q.No.68/2, Sector 7, R. K. Puram, New Delhi-110068.
... Applicant
(By Advocate:- Ms. Sweety Gautam for Mr. Yogesh Sharma)
Versus
1. Union of India through the Secretary,
Ministry of Defence, Govt. of India,
South Block, New Delhi.
2. The Director General,
Directorate General of Signals,
General Staff Branch, DHQ PO, New Delhi.
3. The Officer-in-charge,
The Records Signals, c/o 56 APO.
4. The Commanding Officer,
1 AHQ Signal Regt., Signals Enclave,
Rao Tula Ram Marg, New Delhi-110010.
... Respondents
(By Advocate:- Mr. Sanjeev Yadav)
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Item No.22 (C-5) O.A. No.2024/2023
O R D E R (ORAL)
In the instant OA, the applicant who is working on the post of Civilian Switch Board Operator, Grade-I, is seeking cancellation of the Transfer Order dated 14.06.2023 vide which he has been ordered to be transferred from his present place of posting i.e. 1 Army HQ Sig. Regt. Delhi to Bareilly, UP.
2. At the outset, the learned counsel for the respondents draws attention to MA No.850/2024 which is filed with a prayer that the captioned OA may be dismissed for being infructuous. He submits that vide Order dated 14.08.2023 (Annexure R1 in MA) issued by the respondents with subject 'Posting Order : CSBOs and Tele/SB SUPVRs under GS Branch Common Roaster', the respondents have already cancelled the Posting Order dated 26.06.2023 issued qua the applicant. He further submits that since the appropriate relief has been granted to the applicant, the OA becomes infructuous.
3. In view of the above, the OA is dismissed as having become infructuous. Pending MA shall also be disposed of accordingly. No costs.
(Dr. Anand S. Khati) Member (A) /yaksh/