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State of Jharkhand - Section

Section 60 in Bihar Education Code, 1961

(60)permission to any officer to leave the State on duty ; provided that the Director may permit under rule 76 of the Bihar Travelling Allowance Rules, teachers in Government service to undertake journeys outside the State, while accompanying their students on excursions;(Government Res. no. 3961 -D, dated the 19.11.1925.)