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State of Chattisgarh - Section

Section 9 in Lease (Government Land for Ratanjot/Karanj Plantation and Bio-diesel Based Processing Unit) Rules, 2006

9. Inspection.

- The committee constituted under rule 3 shall inspect the work of the lessee at least once a year and the inspection report shall be submitted through the collector to the Chhattisgarh Bio-diesel Development Authority.