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State of Rajasthan - Section

Section 36 in The Rajasthan Administrative Service Rules, 1954

36. Confirmation.

- A probationer shall be confirmed in his appointment at the end of the period of his probation if:-
(a)he has passed the prescribed departmental examination, if any, completely;
(b)he has passed a departmental test of proficiency in Hindi; and
(c)the Government are satisfied that his integrity is unquestionable and that he is otherwise fit for confirmation.
Provided that the R.A.S. (Probationers), who have already passed Matriculation, Intermediate or B.A. Examination with Hindi as one of their subjects and also those who have passed M.A. in Hindi may be exempted from appearing in the proficiency test in Hindi, as prescribed under rule 36(b), by the Principal, Officer's Training School, Jaipur.