Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Himachal Pradesh High Court

Reeta Maya vs . State Of H.P. on 22 March, 2022

Bench: Sabina, Satyen Vaidya

Reeta Maya vs. State of H.P. .

CWP No.4271 of 2020 22.03.2022 Present: Ms. Babita Chauhan, Advocate on behalf of Mr. A.K. Gupta, Advocate, for the petitioner.

Mr. Ranjan Sharma, Additional Advocate General, for the respondents/State.

Learned Additional Advocate General, seeks more time to file reply.

List again on 12th July, 2022.



                                                                     ( Sabina )
                                                                       Judge



                                                                 ( Satyen Vaidya )
                March 22, 2022                                       Judge




                   (Yashwant)






                                                       ::: Downloaded on - 23/03/2022 20:11:52 :::CIS