Himachal Pradesh High Court
Reeta Maya vs . State Of H.P. on 22 March, 2022
Bench: Sabina, Satyen Vaidya
Reeta Maya vs. State of H.P. .
CWP No.4271 of 2020 22.03.2022 Present: Ms. Babita Chauhan, Advocate on behalf of Mr. A.K. Gupta, Advocate, for the petitioner.
Mr. Ranjan Sharma, Additional Advocate General, for the respondents/State.
Learned Additional Advocate General, seeks more time to file reply.
List again on 12th July, 2022.
( Sabina )
Judge
( Satyen Vaidya )
March 22, 2022 Judge
(Yashwant)
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