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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Maharashtra - Subsection

Section 15(2) in The Maharashtra Land Revenue (Boundaries Boundary Marks) Rules, 1969

(2)In revising the boundaries, the District Inspector shall take into consideration the natural line of the land on both the sides of the boundary line and the proportionate benefit that may accrue in the interest of better cultivation and the reduction in the number of boundary marks by the proposed regulation of straightening of boundaries.