Section 15 in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975
15. Retention of lien.
- An employee holding substantively a permanent post shall retain his lien on the post:-(a)while performing duties of that post;(b)while holding temporary post or Officiating on another post or cadre;(c)during joining time on transfer to another post unless he is transferred substantively to a post on lower pay in which case the lien is transferred to the new post from the date on which he is relieved of his duties in the old post;(d)while on leave; and(e)while under suspension.
