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State of Bihar - Section

Section 25 in Bihar Minor Mineral Rules, 2017

25. Restriction on number and Area of Mining Lease.

- No person or firm shall be allowed to hold a Mining Lease for more than 100 hectares.Provided further that the Department may allow more than 100 hectares to a person or firm in an area if it is found that the said mining area is not generating enough interest amongst the prospective bidders.