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State of Karnataka - Section

Section 1 in Karnataka State Civil Services Act, 1978

1. [ Short title and commencement. [Substituted by Act 37 of 1991 w.e.f. 30.5.1990.]

(1)This Act may be called The Karnataka State Civil Services Act, 1978.
(2)It shall come into force on such [date] as the State Government may, by notification, appoint.]