Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 188] [Entire Act] Union of India - Subsection Section 188(4) in The Coal Mines Regulations, 2011 (4)Every license granted by the Licensing Authority under the Indian Explosives Act, 1884 for the storage of explosives, or a true copy there of shall be kept at the office of the mine.
