Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 245(5)] [Section 245] [Entire Act]

Union of India - Subsection

Section 245(5)(d) in The Companies Act, 2013

(d)the cost or expenses connected with the application for class action shall be defrayed by the company or any other person responsible for any oppressive act.