Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 211 in The U.P. Co-operative Societies Rules, 1968

211.

In case the amendments suggested under Rule 210 are incorporated by the society during audit, the auditor shall certify the accounts and returns as correct, attaching to the balance-sheet an audit certificate to that effect in the form specified by the Registrar for the purpose.