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[Cites 0, Cited by 0] [Section 11(6)] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(6)(b) in The Maharashtra District Planning Committees (Conduct of Meetings) Rules, 1999

(b)that my name and my (Father's/Mother's/Husband's name) have been correctly spelt out above in ...................... (name of the language).