Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] Union of India - Subsection Section 8(1) in Transhipment of Cargo to Nepal under Electronic Cargo Tracking System Regulations, 2019 (1)The proper officer shall extract trip reports from the ECTS web application as proof of completion of transhipment.
