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[Cites 0, Cited by 0] [Section 191K(4)] [Section 191K] [Entire Act]

State of West Bengal - Subsection

Section 191K(4)(b) in West Bengal Co-operative Societies Rules, 2011

(b)submit his accounts at the end of every month to the concerned bank or the society, as the case may be and at the same time forward a copy thereof to the Registrar.