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State of Punjab - Section

Section 22 in The Punjab Land Revenue Act, 1887

22. Mode of making proclamation.

- When a proclamation relating to any land is issued by a Revenue-officer, it shall, in addition to any other mode of publication which may be prescribed in any provision of this Act, be made by beat of drum or other customary method, and by the posting of a copy thereof on a conspicuous place in or near the land to which it relates.Supplemental Provisions