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State of Tamilnadu - Section

Section 11 in Tamil Nadu Sugarcane (Regulation of Purchase Price) Act, 2018

11. Prohibition of distribution of certain varieties of seeds.

- The occupier of a factory or any other person acting on his behalf, shall not distribute to any sugarcane grower in any area or shall not plant sugarcane seed of any variety in his own factory area if the same has been declared by the Government as unsuitable under section 10.