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State of Haryana - Section

Section 67 in Haryana Panchayati Raj Election Rules, 1994

67. Counting to be continuous.

- The Returning Officer (Panchayat) or other officer authorised by him, shall, as far as practicable, proceed continuously with the counting of votes and shall, during any intervals when the counting has to be suspended, keep the ballot-papers, packets and other papers relating to the [counting] [Substituted by Legislative Supplement Part III dated 4.11.1994.] sealed with his own seal and the seals of such candidates or election agents who may be desirous of affixing their seal and shall cause adequate precautions to be taken for their safe custody during such intervals.