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[Cites 0, Cited by 2] [Section 27] [Entire Act]

Madras Presidency - Subsection

Section 27(2) in Madras Hindu Religious and Charitable Endowments Act, 1951

(2)The powers conferred by sub-section (1) may also be exercised by the Assistant Commissioner in the case of religious institutions other than maths, and by the Area Committee in the case of institutions subject to its jurisdiction.