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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(t) in Rajasthan Land Revenue (Conversion of agricultural land for non-agricultural purposes, in rural areas) Rules, 2007

(t)[ "Wind Power Plant" means a group of wind tubines in the same location used for production of election power.] [Added by Rajasthan Notification No. G.S.R. 31, dated 24.4.2013.]