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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1) in Agreement Between the Government of the Republic of India and the Government of Australia Concerning Transfer of Sentenced Persons

(1)The Competent Authorities in charge of the implementation of this Agreement for the Contracting States are:For Australia: Australian Government Attorney-General's DepartmentFor the Republic of India: Ministry of Home Affairs.