Supreme Court - Daily Orders
Cit vs U.K Bose on 10 February, 2014
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ITEM NO.23 COURT NO.12 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)............/2014
CC 1622/2014
(From the judgement and order dated 30/05/2013 in TA No.33/2006 of
The HIGH COURT OF JUDICATURE AT ALLAHABAD, BENCH AT LUCKNOW)
CIT Petitioner(s)
VERSUS
U.K BOSE Respondent(s)
WITH I.A.1 (C/delay in filing SLP and office report)
Date: 10/02/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE JAGDISH SINGH KHEHAR
For Petitioner(s) Mr. V. Shekhar,Sr.Adv.
Ms. Reena Singh,Adv.
Mrs. Anil Katiyar,Adv.
Mr. Manish Pushkarna,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
|(Sarita Purohit) | |(Sneh Bala Mehra) | |Court Master | |Assistant Registrar |