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[Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 72(2)(u) in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997

(u)the amount of fees which may be levied and collected for each of the matters specified in section 70;