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State of Maharashtra - Section

Section 22 in The Maharashtra Management of Irrigation Systems by Farmers Rules, 2006

22. Other Accounts, Records and Documents.

- The books of accounts and other records maintained by the Water Users' Association at all levels shall be open for information to all the members of such Association free of cost during working hours on any working day at the office of the Water Users' Association. However, if a copy of any document is required by any member, the same shall be made available by the concerned Water Users' Association on written demand and on payment of a fee as stipulated by the Managing Committee, from time-to-time.