Section 8(1) in Uttarakhand Medical Service Selection Board Act, 2015
(1)The Chairman or every other Member shall hold office for a term of six years from the date he assumes his office;Provided that no member including the Chairman shall hold office as such after he as attained the age of seventy years or he has completed his term, whichever is earlier.[Provided further that the first Chairman of the Board shall be appointed for six year from the date of his appointment.] [Inserted by section 2 of UK Act no 27 of 2016.]
