Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(2)(i) in The Orissa Nurses and Midwives Registration Act, 1938 (i)The Director, of Health, and Prisons Services, Orissa, ex officio, who shall be the President of the Council;