(5)An officer with a European style head dress will remove the same while the Judge is present, except when he is on duty under arms with a party or escort inside the Court.[491. Court dress for officers and lawyers. -The following distinctive costume shall be worn by Presiding Officers of the Civil Courts and by Advocates and pleaders practicing in such Courts:-Black Coat (Buttoned up or of open collar) or achkan with bands; with a black coat, white shirt and white/black/gray/black and white striped trousers and with the achken, a churidar pajama or white/black/gray/black and white striped trousers shall be worn. The lady Presiding Officers and lady Advocates appearing before the Civil Courts shall wear a white saree without border or with sobar border and white Blouse or white Salwar Kurta alongwith open neck or open collar black coat with white bands.] [Substituted by Notification No. 1/S.R.O./2006, dated 5.5.2006-Rajasthan Gazette, Extraordinary, Part IV-C(I), dated 11.5.2006, page 19. = 2006 RSCS/Part II/page 500/H. 353]
