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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

Greater Bengaluru City Corporation -

Section 3(3)(ix) in Rai Technology University, Bangalore Act, 2012

(ix)the scheme of generation of funds internally through the recovery of fee from students, revenues anticipated from consultancy and other activities relating to the objects of the University and other anticipated incomes;