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State of Uttar Pradesh - Section

Section 3E in The U.P. Consumer Protection Rules, 1987

3E. payment of the salary and other allowances.

(1)The salary, remuneration and other allowances shall be defrayed out of the Consolidated Fund of the State Government.
(2)The President and the Members of the District Forum shall be entitled for such travelling allowance and daily allowance on official tour as are admissible to Grade-1 officer of the State Government.