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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(2)(b) in The M.P. Shram Kalyan Nidhi Adhiniyam, 1982

(b)at [two per cent] [Substituted by M.P. Act No. 11 of 1996.] of that amount for each complete month thereafter during the time he continues to make default in the payment of that amount.