Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(d) in Tamil Nadu Waqf Tribunal (Conditions of Service and Procedure) Rules, 2016

(d)Orders governing the pay and other allowances including the conditions of service of the members referred to in clause (c) of rule 3 will be issued separately at the time of appointment.