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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(h) in The Rajasthan Land Reforms and Jagir Resumption (Absorption of Jagir Employees) Rules, 1954

(h)The Commissioner of the Division shall consolidate the statements received from the Collector and forward a copy of the consolidated statement to the Board of Revenue sending separate,list of appointments provisionally made by him under sub-rule (e) and of the vacancies still to be filled up.