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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Rajasthan - Subsection

Section 67(2) in First Statutes of the University of Udaipur

(2)Any of the graduates mentioned in statute 66(2) above who wishes to have his name entered in the register shall fill up a form of application in Form 12 obtainable from the Registrar and shall forward the same to him alongwith the first annual fee of Rs. 10/- or the composite fee of Rs. 100/- for life by prescribed date.