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Union of India - Section
Section 4 in Reserve And Auxiliary Air Forces Act Rules, 1953
4. Cessation of Service.-
Every member of the Regular Air Force Reserve shall cease to be a member of that Reserve on completion of the period of his service as laid down in section 7 of the Act or on attaining the age specified below, whichever is earlier:| Rank | General Duties Officers | Ground Duties Officers | Airmen |
| Squadron Leader and below | 48 | 54 | - |
| Group Captain | 52 | 57 | - |
| Group Captain | 55 | 60 | - |
| Air Commodore | 57 | 60 | - |
| Air Vice Marshal | 60 | - | - |
| Master Warrant Officer and Airmen | - | - | 55 |