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State of Uttar Pradesh - Section

Section 19 in U.P. Information and Public Relations Department (Headquarter) Ministerial Service Rules, 1992

19. Combined select list.

- If in any year of recruitment appointments are made both by direct recruitment and by promotion, a combined select list shall be prepared by taking the names of candidates from the relevant lists in such manner that the prescribed percentage is maintained, the first name in the list being of the persons appointed by promotion.