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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(5) in Punjab Water Resources (Management and Regulation) Act, 2020

(5)The entity shall publish the application, in not less than two newspapers including at least one daily regional language newspaper having wide circulation in the State, in such abridged form and manner, as may be stipulated by the Authority.