Bombay High Court
Pr. Commissioner Of Income Tax-10 vs M/S. India Medtronic Pvt. Ltd on 19 November, 2019
Bench: M.S. Sanklecha, Nitin Jamdar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL(IT) NO. 1453 OF 2017
Pr. Commissioner Of Income Tax-10 ....Appellants
V/S
M/s. India Medtronic Pvt. Ltd. ....Respondent
Mr. Akhileshwar Sharma For Appellants Mr. Nishant Thakkar a/w Ms. Jamalsadwala i/b PDS Legal for respondent CORAM : M.S. SANKLECHA & NITIN JAMDAR, JJ DATE : 19th November, 2019 P.C. :
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