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[Cites 0, Cited by 0] [Section 423] [Entire Act]

State of Karnataka - Subsection

Section 423(15) in Karnataka Municipal Corporations Act, 1976

(15)for the inspection of milch-cattle and the regulation of the ventilation, lighting, cleaning drainage and water-supply of dairies and cattle-sheds in the occupation of persons following the trade of dairyman or milk-seller;