Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(1)(iii) in The Punjab Land Reforms Act, 1972

(iii)for the remaining land, six times the fair rent, subject to a maximum of two thousand and five hundred rupees per hectare.