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Madhya Pradesh High Court

Grasim Vidyalaya vs Bhartiya Ashaskiya Shikshan Sansthan ... on 21 September, 2020

Author: Prakash Shrivastava

Bench: Prakash Shrivastava

       THE HIGH COURT OF MADHYA PRADESH
               WP No. 1003/15 & MP No. 2253/20
Indore, Dated: 21/9/2020
      Shri G.S. Patwardhan learned counsel for petitioner.
      Shri Abhishek Rathore learned counsel for respondent no.3.

Shri Amol Shrivastava learned counsel for state. Learned counsel for respondent no.3 submits that reply to the stay application has been filed today.

Let the same be placed on record. Parties are also permitted to be ready for final arguments on the next date of hearing.

List in the next week.

(Prakash Shrivastava) Judge BDJ Digitally signed by Bhuneshwar Datt Date: 2020.09.21 18:13:01 -07'00'