Madhya Pradesh High Court
Grasim Vidyalaya vs Bhartiya Ashaskiya Shikshan Sansthan ... on 21 September, 2020
Author: Prakash Shrivastava
Bench: Prakash Shrivastava
THE HIGH COURT OF MADHYA PRADESH
WP No. 1003/15 & MP No. 2253/20
Indore, Dated: 21/9/2020
Shri G.S. Patwardhan learned counsel for petitioner.
Shri Abhishek Rathore learned counsel for respondent no.3.
Shri Amol Shrivastava learned counsel for state. Learned counsel for respondent no.3 submits that reply to the stay application has been filed today.
Let the same be placed on record. Parties are also permitted to be ready for final arguments on the next date of hearing.
List in the next week.
(Prakash Shrivastava) Judge BDJ Digitally signed by Bhuneshwar Datt Date: 2020.09.21 18:13:01 -07'00'