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State of Uttar Pradesh - Section

Section 16 in The U.P. Fisheries Department Ministerial Service Rules, 1994

16. Procedure for recruitment by promotion.

(1)Recruitment by promotion shall be made on the basis of seniority subject to the rejection of unfit through the Selection Committee to be constituted in accordance with the provisions of. the Uttar Pradesh Constitution of Departmental Promotion Committee (for Posts Outside the Purview of the Service Commission) Rules, 1992.
(2)The appointing authority shall prepare eligibility lists in accordance with the Uttar Pradesh Promotion by Selection (on Posts Outside the Purview of the Public Service Commission) Eligibility List Rules, 1986 and place it before the Selection Committee along with the Character rolls and such other records pertaining to them, as may be considered proper :Provided that where promotion to any category of posts if to be made from more than one feeder cadres, eligibility lists shall be prepared by arranging the names of the persons in the field of eligibility in order of seniority as determined by the dates of their substantive appointments on their respective posts and where two or more persons were appointed as such on the same date, the persons older in age shall be placed higher in the list. In so arranging the names, the inter se seniority of persons holding the same post shall not be disturbed.
(3)The Selection Committee shall consider the cases of candidates on the basis of records referred to in sub-rule (2) and if it consider necessary, it may interview the candidates also.
(4)The Selection Committee shall prepare a list of selected candidates arranged in order of their seniority as stood in the cadre from which they are to be promoted and forward the same to the appointing authority.