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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(d) in The Maharashtra (Urban Areas) Protection and Preservation of Trees Act, 1975

(d)[ "tree" means any perennial woody plant, whether in the seeding or sappling stage or fully grown stage, and includes shrubs whose branches spring from the ground level;] [Clause (d) was substituted for the original by Maharashtra 3 of 1977, section 2(e).]