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State of Gujarat - Section

Section 9 in Gujarat Prohibition Act, 1949

9. Control of [Directors] [This word was substituted for the word 'Commissioner' by Bombay 28 of 1950, Schedule] over Prohibition Officers and other officers.

- ln exercise of their powers and in discharge of their duties and functions under the provisions of this Act or rules, regulations or orders made thereunder all Prohibition Officers and all officers including the officers of the Police and other departments shall, subject to the general or special orders of the [State] [This word was substituted for the word 'Provincial' by the Adaptation of Laws Order, 1950.] Government be subordinate to and under the control of the [Director] [This word was substituted for the word 'Commissioner' by Bombay 28 of 1950, Schedule] and shall be bound to follow such orders as the [Director] [This word was substituted for the word 'Commissioner' by Bombay 28 of 1950, Schedule] may, from time to time make.