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State of Odisha - Section

Section 233 in Orissa Municipal Rules, 1953

233.

In case the Inspector or the District Inspector discovers that the teachers in any schools maintained by the council are not properly qualified for their work that the instruction or discipline is not efficient or that the accounts are not properly maintained or in any other way dissatisfied with the management of the schools, he shall report the matter to the Council. Recognition may not be withdrawn ordinarily except at the end of session, but it may be withdrawn at any time under the special orders of the Inspectors of Schools for reasons to be recorded in writing.