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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Punjab - Subsection

Section 26(ii) in The Punjab School Education Board Financial Regulations, 1979

(ii)Purchases made from authorised dealers of specific brand i.e. D.C.M. Remington typewriters, Godrej, Philips Electric Goods, Bata, Usha, Gestetner, etc, at the rates fixed by their principals for the whole of the country/region.