Section 39(4)(b) in Andhra Pradesh Municipal Corporations (Conduct of Election of Members, Election Expenses and Election Petitions) Rules, 2005

[Cites 0, Cited by 0] [Section 39(4)] [Section 39] [Entire Act]

(b)mark 'EDC' against him name in the marked copy of the electoral roll to indicate that an election duty certificate has been issued to him, and

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