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[Cites 0, Cited by 0] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(r) in Delhi Entertainments and Betting Tax Act, 1996

(r)"steward" in relation to a race dub includes any person-
(i)connected with the organisation of the race dub, or
(ii)responsible for, or for the time being in charge of, the management thereof;