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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Telangana - Subsection

Section 12(vi) in Cyberabad (Metropolitan Area) Police Act, 2004

(vi)in section 52 of the principal Act in clause (c) for the expression "section 59 of the Code of Criminal Procedure, 1898", the expression "section 43 of the Code of Criminal Procedure, 1973", shall be substituted;